Section 328 in Rajasthan Panchayati Raj Rules, 1996
328. Register of applications for inspection/grant of copies.
(1)Register shall be maintained in the office of every Panchayati Raj Institution for entering such applications indicating name of the applicant/voluntary agency, date of application and amount deposited in Form No. XLIV.(2)All inspecting officer shall inspect such register at the time of their inspection.(3)Chief Executive Officer shall ensure compliance of Rules 321 to 325 and review it from time to time.Appointment of Counsel
