Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Goa - Subsection Section 6(a) in The Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985 (a)where no returns have been submitted by the registered owner or his representative in respect of any barge for any month or portion thereof; or
