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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(2)(lxxv) in Rajasthan Co-operative Societies Act, 2001

(lxxv)Constitution, maintenance and utilisation of Guarantee Funds; the Rate at which State Land Development Bank and Land Development Bank and Land Development Banks shall contribute to the Guarantee Funds;