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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(i) in Bihar industrial Incentive Policy, 2006

(i)Electricity Tariff. - In view of the State power loom to be competitive with the power loom sector of other States, there will be a provision of electricity grant of 75 paise per unit off in electricity tariff.