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State of Jharkhand - Section

Section 108 in The Jharkhand Agricultural Produce Markets Rules, 2000

108. Licensed weighman or measurer to wear badges.

- Every licensed weighman or measurer when operating, shall wear a distinguishing badge of suitable pattern provided by the Market Committee. A deposit of not less than one and not more than five rupees to cover the cost of the badge, shall be paid to the Market Committee by every licensee weighman or measurer.