Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(3) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003 (3)The Managing Director may, direct the authorised officer or any other officer, to pursue or defend the case or appeal as Officer incharge of it.
