Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(g) in Maharashtra Educational Institutions (Prohibition of Capitation Fee) Act, 1987 (g)“rules” means the rules made under this Act; (h) “University” means a university constituted under any law for the time being in force.
