Delhi High Court - Orders
Lalit Kumar Rawal vs High Court Of Delhi on 23 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5283/2018
LALIT KUMAR RAWAL ..... Petitioner
Through: Ms.Saahila Lamba, Advocate
versus
HIGH COURT OF DELHI ..... Respondent
Through: Mr.Sanjoy Ghose, Addl.Std.Counsel
with Mr.Rishabh Jetley, Advocate
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 23.01.2019 REVIEW PET. 24/2019 & CM Appl. 3378/2019 (delay) List on 12th February, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 23, 2019 „hkaur‟