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Delhi High Court - Orders

Lalit Kumar Rawal vs High Court Of Delhi on 23 January, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~86
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+    W.P.(C) 5283/2018

     LALIT KUMAR RAWAL                                       ..... Petitioner
                  Through:             Ms.Saahila Lamba, Advocate

                                    versus

     HIGH COURT OF DELHI                                     ..... Respondent
                  Through:             Mr.Sanjoy Ghose, Addl.Std.Counsel
                                       with Mr.Rishabh Jetley, Advocate

CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN

                        ORDER

% 23.01.2019 REVIEW PET. 24/2019 & CM Appl. 3378/2019 (delay) List on 12th February, 2019.

S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 23, 2019 „hkaur‟