Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Himachal Pradesh - Subsection Section 32(1) in The Himachal Pradesh Minor Canals Act, 1976 (1)Except as the Government may otherwise direct under section 63, the provisions of this chapter shall apply only to canals for the time being including under Schedule II.
