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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1)(n) in International Institute of Information Technology (IIIT) University Act, 2013

(n)to do all such things as may be necessary, incidental or conducive to the attainment of all or any of the objects of the Institute.