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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(1) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(1)Any member other than an ex-officio member of the Executive Council, the Academic Council, or any other University Authority or Committee or Dean of a Faculty may resign by a letter addressed to the Registrar and the resignation shall take effect as soon as the letter is received by the Registrar.