Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2)(b) in The Punjab State Agricultural Marketing Board (Class I) Service Rules, 1988

(b)if such person is recruited otherwise, -
(i)revert from to his former post ; or
(ii)deal with him in such other manner as the terms and conditions of his previous appointment permit.