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State of Jharkhand - Section

Section 754 in Bihar Education Code, 1961

754. Guidance Committee.

- The Guidance Committee should consist of the (1) Secretary of the School who should be the ex-officio President of the Committee, (2) Headmaster/Principal, who should be the ex-officio Vice-President, (3) Teacher Counsellor who should be the ex-officio Secretary and (4) other teachers of the school who volunteer their co-operation in the administration and guidance in the school. The size of the committee should range between seven and nine.