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Supreme Court - Daily Orders

Hero Cycles Limited vs M/S Hero Ecotech Limited . on 30 August, 2016

Bench: Ranjan Gogoi, Prafulla C. Pant

     ITEM NO.15                          COURT NO.6                SECTION XVI

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 27778/2015
     (ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 07/07/2015
     IN MAN NO. 121/2015 PASSED BY THE HIGH COURT OF PATNA)

     HERO CYCLES LIMITED & ANR.                                     PETITIONER(S)

                                                 VERSUS

     M/S HERO ECOTECH LIMITED & ORS.                   RESPONDENT(S)
     (WITH APPLN. (S) FOR IMPLEADMENT AND PERMISSION TO FILE ADDITIONAL
     DOCUMENTS AND INTERIM RELIEF AND OFFICE REPORT)
     (FOR FINAL DISPOSAL)

     Date : 30/08/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE RANJAN GOGOI
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Petitioner(s)                  Mr. C.A. Sundaram, Sr. Adv.
                                        Mr. Sudhir Chandra, Sr. Adv.
                                        Mr. Shyam Divan, Sr. Adv.
                                        Mr. Akhil Sibal, Adv.
                                        Mr./Ms. Vidhi Goel, Adv.
                                        Ms. Shagun Parashar, Adv.
                                        Mr. Hemant Singh, Adv.
                                        Mr. Umesh Kumar Khaitan, Adv.

     For Respondent(s)
                                        Ms. Kamini Jaiswal, Adv.
                                        Mr. Jatinderpal Singh, Adv.
                                        Ms. Aditi Pandey, Adv.
                                        Mr. Amithabha Sen, Adv.
                                        Mr./Ms. Malyshree S., Adv.
                                        Mr./Ms.S. Altaf, Adv.

                                        Mr.   C.M. Lal, Adv.
                                        Ms.   Nancy Ray, Adv.
                                        Ms.   Adya Khanna, Adv.
                                        Ms.   Suruchii Aggarwal, Adv.
Signature Not Verified
                                        Mr.   Tejveer Singh Bhatia, Adv.
Digitally signed by
VINOD LAKHINA
Date: 2016.08.30
17:35:23 IST
Reason:




                                                                            Page No.1 of 2
   UPON hearing the counsel the Court made the following
                         O R D E R

Heard in-part.

List the matter for further hearing tomorrow i.e. 31st August, 2016.

[VINOD LAKHINA] [MADHU NARULA] COURT MASTER COURT MASTER Page No.2 of 2