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[Cites 0, Cited by 0] [Section 16(10)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(10)(a) in The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974

(a)to summon witnesses and call for the production of any documents, including any public record;
(B)to examine the parties and witnesses on oath and affirmation and reduce into writing the statement made by the persons so examined to receive on affidavits and to issue commissions for examination of witnesses;