Punjab-Haryana High Court
Manisha vs State Of Haryana And Others on 1 March, 2013
Bench: A.K. Sikri, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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LPA No.442 of 2013 (O&M)
Date of Decision: 01.03.2013
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Manisha
. . . .Appellant
Versus
State of Haryana and others
. . . . Respondents
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CORAM: HON'BLE MR.JUSTICE A.K. SIKRI, CHIEF JUSTICE
HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Mr.Ashok Kaushik, Advocate, for the appellant.
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A.K. SIKRI, C.J. (ORAL)
Since, the issue involved in this appeal is squarely covered by the Division Bench judgment of this Court in CWP No.23841 of 2011 titled as "Kiran @ Dr. Kiran Bajaj Vs. State of Haryana and others", therefore, the appeal is dismissed.
(A.K. SIKRI)
CHIEF JUSTICE
(RAKESH KUMAR JAIN)
MARCH 01, 2013 JUDGE
Vivek