Punjab-Haryana High Court
Avtar Singh vs Pswc And Anr on 6 May, 2019
Author: Arun Monga
Bench: Arun Monga
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP NO.15573 OF 2015 (O&M)
DATE OF DECISION : 06.05.2019
Avtar Singh
...Petitioner
versus
The Punjab State Warehousing Corporation
and another
...Respondents
CORAM : HON'BLE MR. JUSTICE ARUN MONGA
Present : Mr. J. P. Rana, Advocate,
for the petitioner.
Mr. G. S. Dhillon, Advocate,
for the respondents.
ARUN MONGA, J. (ORAL)
For orders, see detailed order of even date passed in CWP No.4405 of 2014 titled as "Gurcharan Singh v. The Punjab State Warehousing Corporation and another".
(ARUN MONGA) JUDGE MAY 06, 2019 shalini Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 21-07-2019 00:33:15 :::