Bombay High Court
Gammon Engineers And Contractors Pvt. ... vs Rohit Sood on 12 July, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-62
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 37553 OF 2022
In
ARBITRATION PETITION STAMP NO. 28089 OF 2022
Gammon Engineers And Contractors Pvt. Ltd. ....PETITIONER
V/S
Rohit Sood ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 12th July, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/08/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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