Section 2(h) in The Punjab State Legislature (Prevention of Disqualifications) Act, 1952
(h)[ the office of the Adviser and Coordinator (Prohibition) set up temporarily for the period commencing on the 11th June, 1963, and ending on the 7th November 1963, and the office of the Honorary Adviser to the State Government, Co-operation Department, or any other Department.] [Added vide Punjab Act 40 of 1960, section 2.]
