Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 695] [Entire Act] Bengal Presidency - Subsection Section 695(10) in Police Regulations, Bengal , 1943 (10)The treasury strong-room or receptacles for treasure contained therein must on no account be opened or shut by. a Treasury officer except in the presence of the sentry and the officer on duty.