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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(d) in Orissa Kerosene Control Order, 1962

(d)search, seize and remove the stock of kerosene and the vehicles, vessels or other conveyances used in carrying the kerosene in contravention of the provisions of the Order, or of the conditions of the licence issued thereunder and thereafter take or authorise the taking of all measures necessary for securing the production of stocks of Kerosene and vehicles vessels or other conveyances so seized, in a Court and for their safe custody pending such production :