Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act] State of Odisha - Subsection Section 55(3)(e) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (e)be provided with an impervious floor covering sloping towards the drain with suitable grade and not towards verandah or any; other room.