Delhi High Court - Orders
Commissioner Of Income Tax vs Alpha G. Corp Development Ltd on 17 January, 2019
Bench: Sanjiv Khanna, Anup Jairam Bhambhani
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 599/2018
COMMISSIONER OF INCOME TAX ..... Appellant
Through: Mr. Ashok K. Manchanda, Standing
Counsel with Mr. Aditya Khamparia,
Advocate
versus
ALPHA G. CORP DEVELOPMENT LTD. ..... Respondent
Through: Ms. Akriti Kataria and Mr. Debesh
Panda, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 17.01.2019 Bench has not assembled today. Re-list on 25.04.2019.
BY ORDER COURT MASTER JANUARY 17, 2019/sk