Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(9) in The Companies (Temporary Restrictions On Dividends) Act, 1974 (9)Every warrant issued tinder sub- section (7) shall be in such form and contain such particulars as may be specified by rules made under this Act,
