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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1)(j) in Advertisement (Registration and Regulation) Bye-laws, 2012

(j)To disseminate the object and purpose of these bye-laws by whatever means, as often as possible, as widely as possible to promote safe advertisement in the Corporation area.