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[Cites 0, Cited by 0] [Section 3MM] [Entire Act]

State of Tamilnadu - Subsection

Section 3MM(2) in Tamil Nadu District Municipalities Act, 1920

(2)Subject to the provisions of sub-section (1), the provisions of this Act and the rules made thereunder shall apply to the Third Grade Municipality referred to in sub-section (1).]