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[Cites 0, Cited by 0] [Section 76(8)] [Section 76] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 76(8)(b) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(b)offered the person the opportunity to adduce such further evidence before it as might assist the Appellate Tribunal to reach a final determination.