Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Odisha - Subsection Section 112(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (3)The purposes specified in column (4) of the said table shall not be permitted in the areas reserved for particular uses.
