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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Manipur - Subsection

Section 44(1) in The Manipur Co-operative Societies Act, 1976

(1)A co-operative society shall not make a loan to any person other than a member ; provided that with a general or special sanction of the Registrar, a co-operative society may make a loan to another co-operative society.