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[Cites 0, Cited by 0] [Section 360(4)] [Section 360] [Entire Act]

State of Tamilnadu - Subsection

Section 360(4)(d) in The Coimbatore City Municipal Corporation Act, 1981

(d)Subject to any rules that may be made in this behalf by the Government, the Commissioner may also vary or amend a licence granted under clause (a).