Supreme Court - Daily Orders
Kendrapara Municipality vs Union Of India on 8 July, 2024
Bench: B.V. Nagarathna, Dipankar Datta
ITEM NO.54 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6873/2022
KENDRAPARA MUNICIPALITY Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.142812/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.142811/2022-STAY APPLICATION
IA No. 142812/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 142811/2022 - STAY APPLICATION) Date : 08-07-2024 These matters were called on for hearing today. CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE DIPANKAR DATTA For Appellant(s) Mr. Shibashish Misra, AOR For Respondent(s) Ms. Kawalpreet Kaur, Adv.
Mr. Deepak Kumar Singh, Adv. Mr. Satya Mitra, AOR Ms. Aishwarya Bhati, A.S.G. Mr. B. K. Satija, Adv.
Mr. Ameyvikrama Thanvi, Adv. Mr. Sagun Thakur, Adv. Mr. Pratyush Shrivastava, Adv. Mr. Sathak Karol, Adv. Mr. Brajesh Kumar, Adv. Dr. N. Visakamurthy, AOR Mr. Dhananjaya Mishra, AOR Mr. Ayan Rai, Adv.
Mr. Vikrant Pachnanda, AOR Mr. Mukul Katyal, Adv.
Mr. Gurmeet Singh Makker, AOR Signature Not Verified Mr. Ashok Kumar Panda, Sr. Adv. Mr. Tejaswi Kumar Pradhan, AOR Digitally signed by Neetu Sachdeva Date: 2024.07.09 16:43:38 IST Reason: Mr. Manoranjan Paikaray, Adv.
Mr. Shashwat Panda, Adv. Mr. Ritwik Kumar, Adv.
contd..
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UPON hearing the counsel the Court made the following O R D E R List on 06.09.2024.
(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)