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[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

State of Uttar Pradesh - Subsection

Section 138(1)(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(a)The write of demand or the citation to appear shall be issued under the signatures of the Chairman of the Samiti after he is satisfied of the existence of the amount of arrears in Z.A. Forms 68-A or 69-A;