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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(1)Subject to the provisions of this Act and regulations of the Institute, the General Council shall be the highest decision making body which shall cause as necessary action to be taken for achievement of the Institute's objectives.