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[Cites 0, Cited by 0] [Section 261(2)] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(2)(v) in Rajasthan Land Revenue Act 1956

(v)regulating the appointments of patwaris, Girdawar, Qanungos or Land Records Inspectors and Sadar Qanungos laying down their qualifications and conditions of service and prescribing their duties,