Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(a) in The Gujarat Public Conveyances Act, 1920 (a)[ "Commissioner of Police" means- [Clause (a) was substituted for the original by Bom. 56 of 1950, S. 3, Schedule.]
