Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] Union of India - Subsection Section 31(1)(a) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016 (a)cease to transact fresh business under the National Pension System or other pension schemes, as the case may be;