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Supreme Court - Daily Orders

M/S. Leeds Kem vs Commissioner Of Customs And Central ... on 18 February, 2020

Author: K.M. Joseph

Bench: K.M. Joseph

                                                   1

                                        IN THE SUPREME COURT OF INDIA

                                        CIVIL APPELLATE JURISDICTION


                                       CIVIL APPEAL DIARY NO.25222/2018



     M/S. LEEDS KEM                                                             Appellant(s)

                                                       VERSUS

     COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE NASHIK                          Respondent(s)



                                                   O R D E R

IA No. 16711/2020 - WITHDRAWAL OF CASE / APPLICATION Application for withdrawal is allowed and the appeal is dismissed is withdrawn.

…………………………………….J. [ K.M. JOSEPH] NEW DELHI;

FEBRUARY 18, 2020.





Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2020.02.19
16:59:22 IST
Reason:
                               2

ITEM NO.19                COURT NO.12                 SECTION XVII-A

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

CIVIL APPEAL Diary No(s). 25222/2018 M/S. LEEDS KEM Petitioner(s) VERSUS COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE NASHIK Respondent(s) (I A FOR WITHDRAWAL WILL BE LISTED IA No. 16711/2020 - WITHDRAWAL OF CASE / APPLICATION) Date : 18-02-2020 This application was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE K.M. JOSEPH [IN CHAMBER] For Petitioner(s) Mr. M. P. Devanath, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R IA No. 16711/2020 - WITHDRAWAL OF CASE / APPLICATION Application for withdrawal is allowed in terms of the signed order.



(ANITA RANI AHUJA)                             (ASHA SUNDRIYAL)
   COURT MASTER                                    AR CUM PS
[Signed order is placed on the file]