Supreme Court - Daily Orders
M/S. Leeds Kem vs Commissioner Of Customs And Central ... on 18 February, 2020
Author: K.M. Joseph
Bench: K.M. Joseph
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL DIARY NO.25222/2018
M/S. LEEDS KEM Appellant(s)
VERSUS
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE NASHIK Respondent(s)
O R D E R
IA No. 16711/2020 - WITHDRAWAL OF CASE / APPLICATION Application for withdrawal is allowed and the appeal is dismissed is withdrawn.
…………………………………….J. [ K.M. JOSEPH] NEW DELHI;
FEBRUARY 18, 2020.
Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2020.02.19 16:59:22 IST Reason: 2 ITEM NO.19 COURT NO.12 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 25222/2018 M/S. LEEDS KEM Petitioner(s) VERSUS COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE NASHIK Respondent(s) (I A FOR WITHDRAWAL WILL BE LISTED IA No. 16711/2020 - WITHDRAWAL OF CASE / APPLICATION) Date : 18-02-2020 This application was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH [IN CHAMBER] For Petitioner(s) Mr. M. P. Devanath, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R IA No. 16711/2020 - WITHDRAWAL OF CASE / APPLICATION Application for withdrawal is allowed in terms of the signed order.
(ANITA RANI AHUJA) (ASHA SUNDRIYAL) COURT MASTER AR CUM PS
[Signed order is placed on the file]