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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1)(iii) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(iii)providing facilities and amenities to the devotees for darshan of the deity and for offering prayers or performing any religious service or ceremony in the Temple;