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State of Chattisgarh - Section

Section 39 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

39. Appointment to teaching posts.

- No persons shall be appointed as :-
(i)Professor, Reader or Lecturer; or
(ii)any other teaching post of the University paid by the university recommendation of selection committee constituted in accordance with sub-section (1) of Section 41 :
Provided that aforesaid appointment is any of the teaching posts not expected to continue for more than six months and cannot be delayed without detriment to the interest of the Department or Institution maintained by the University the executive council may make such appointment without obtaining the recommendation of the committee of selection constituted under sub-section (1) of Section 41 but the person so appointed, shall not be retained on the same post for a period exceeding (six months) or appointed to another post in the service of the University except on the recommendation of the said committee of selection.