Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(1)(b) in Punjab Transparency in Public Procurement Act, 2019 (b)the time and cost involved to examine and evaluate a large number of bids may not be commensurate with the value of the subject matter of procurement; or