Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1856 in The Amending Act, 1897 1856. XII To amend the law respecting the The Civil employment of Amins by the Civil Courts Courts in the Presidency of Fort Amins Act, 1856 William.
