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State of Rajasthan - Section

Section 1 in The Rajasthan Special Assistance to Disabled Ex-Service Men and Dependants of Deceased Defence Personnel (Allotment of Lands) Rules, 1963

1. Short title and commencement.

- These rules may be called the Rajasthan Special Assistance to disabled Ex-Servicemen and Dependants of Deceased Defence Personnel (Allotment of Lands) Rules, 1963.