Jammu & Kashmir High Court - Srinagar Bench
Mushtaq Ahmad Zaroo And Anr vs State Of J&K And Ors on 18 February, 2021
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 208
After Notice Cause List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP No. 487/2014
IA No. 1/2014 [792/2014]
Mushtaq Ahmad Zaroo and Anr. .....Petitioner(s)
Through: None
V/s
State of J&K and Ors. ..... Respondent(s)
Through: Mr. Usman Gani, GA
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
18.02.2021 This matter is pending since 2014. Perusal of file reveals that petitioners caused their threshold appearance in the matter on 10.04.2014, and thereafter none has appeared on their behalf, which suggests lack of interest on their part to prosecute the petition. However, in the interest of justice, adjourned.
It is made clear that in case petitioners do not turn up on the next date of hearing, the matter will be dismissed.
List on 26.02.2021.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 18.02.2021 "Manzoor"
MANZOOR UL HASSAN DAR 2021.02.18 16:23