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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(1)(e) in The West Bengal University of Health Sciences Act, 2002

(e)the fees levied, or proposed to be levied, and the provisions made for capital expenditure on building equipment and for the continued maintenance and efficient working of the institution.