Delhi High Court - Orders
Raminder Singh Narang And Others vs Manminder Singh Narang And Others on 27 February, 2019
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 671/2018 & I.As. 10561/2013, 14520/2013
RAMINDER SINGH NARANG AND OTHERS ..... Plaintiffs
Through: Mr. Jenis Francis & Mr. Gaurav Beri,
Advocates for P-2, 3 &n 4 (M-
9711348134)
Mr. S.K. Bansal, Advocate (M-
9810017859)
versus
MANMINDER SINGH NARANG AND OTHERS ..... Defendants
Through: Mr. N. Mahabir & Mr. P.C. Arya,
Advocates (M-9818119491)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 27.02.2019 Ld. Counsels for the parties submit that almost all the terms of settlement are finalized and the modalities are still being worked out, but they assure the Court that before the next date, the settlement terms would be finalized and be placed before the Court. Parties are also present in Court today. They shall remain present on the next date.
List on 27th March, 2019.
PRATHIBA M. SINGH, J FEBRUARY 27, 2019 Rahul