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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Madhya Pradesh - Subsection

Section 48(1)(b) in The M.P. Vanijyik Kar Niyam, 1995

(b)a dealer has failed to comply with a notice issued under sub- section (1) of Section 26; or