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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2)(ii) in The Gujarat Backward Classes Development Corporation Act, 1985

(ii)to undertake on its own or in collaboration with or through such backward class organisations or other agencies as may be approved by the Corporation any activities in relation to any of the matters specified in clause (i), for furthering the objects of the Corporation;