Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3F] [Entire Act] State of Jharkhand - Subsection Section 3F(2) in Bihar Entertainments Tax Act, 1948 (2)The application for permission to pay tax under Section 3B shall be in Form 'B' of the Schedule.
