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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Rajasthan - Subsection

Section 102(2)(d) in Rajasthan Panchayati Raj Act, 1994

(d)to provide for the levy of fees for the inspection or search of any document issued under this Act or of any record maintained under or for the purposes of this Act and for giving copies of or extracts from such documents or record and the scale of such fees.