Supreme Court - Daily Orders
The State Of Uttarakhand vs Aali Bedini Bagzi Bugyal Sanrakshan ... on 31 January, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
ITEM NO.16 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 24801/2019
(Arising out of impugned final judgment and order dated 21-08-2018
in WPPIL No. 123/2014 passed by the High Court Of Uttarakhand at
Nainital)
THE STATE OF UTTARAKHAND & ORS. Petitioner(s)
VERSUS
AALI BEDINI BAGZI BUGYAL SANRAKSHAN SAMITI Respondent(s)
( IA No. 154473/2022 - INTERVENTION/IMPLEADMENT
IA No. 154467/2022 - INTERVENTION/IMPLEADMENT
IA No. 154459/2022 - INTERVENTION/IMPLEADMENT
IA No. 143468/2022 - INTERVENTION/IMPLEADMENT
IA No. 143459/2022 - INTERVENTION/IMPLEADMENT
IA No. 143456/2022 - INTERVENTION/IMPLEADMENT
IA No. 154481/2022 - INTERVENTION/IMPLEADMENT)
Date : 31-01-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Jatinder Kumar Bhatia, AOR
Mr. Krishnam Mishra, Adv.
Mr. Param Kumar Mishra, Adv.
For Respondent(s) Mr. Manish Raghav , AOR
Mr. Rohit Dandriyal, Adv.
Ms. Ankita Baluni, Adv.
Mr. Manish Raghav, Adv.
Mr. Rohit Gour, Adv.
Mr. Juganu Bhati, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.02.03 List on non-miscellaneous day in the month of May, 2023.
16:42:00 IST Reason:(ARUSHI SUNEJA) (R.S. NARAYANAN) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)